SONERI SHASHANK DOCTOR Vs. STATE OF GUJARAT

Referred Judgements :-

KUMARI JAYSHREE V. STATE OF GUJARAT [REFERRED TO]
THAKKAR DHARATIBEN HARIBHAI V. STATE OF GUJARAT [REFERRED TO]
UNIVERSITY OF MYSORE IN BOTH THE APPEALS VS. GOPALA GOWDA 2 A BHEEMAPPA REDDY [REFERRED TO]
STATE OF NAGALAND VS. RATAN SINGH CONSTABLE 7873 [REFERRED TO]
SUKHDEV SINGH THE OIL AND NATURAL GAS COMMISSION THE L 1 C LIMITED THE INDUSTRIAL FINANCE CORPN EMPLOYEES ASSOCIATION VS. BHAGATRAM SARDAR SINGH RAGHUVANSHI:THE ASSOCIATION OF CLASS II OFFICERS 0 N G C:SHYAM LAL SHARMA:THE INDUSTRIAL FINANCE CORPN [REFERRED TO]
MANNALAL KHETAN VS. KEDAR NATH KHETAM [REFERRED TO]
REGISTRAR OF CO OPERATIVE SOCIETIES TRIVANDRUM VS. K KUNJABMU [REFERRED TO]
S P KAPOOR JIWAN LAL VS. STATE OF HIMACHAL PRADESH:STATE OF HIMACHAL PRADESH [REFERRED TO]
MUNEEB UL REHMAN HAROON S M SALEEM VS. GOVERNMENT OF JAMMU AND KASHMIR STATE:GOVERNMENT OF JAMMU AND KASHMIR STATE [REFERRED TO]
AMBESH KUMAR YOUNG DOCTORS ASSOCIATION RAM KUMAR HARISH CHANDRA PALIWAL P K MANGLIK SUSHIL KUMAR SINGH M C GUPTA VS. PRINCIPAL LLR M MEDICAL COLLEGE MEERUT:STATE OF UTTAR PRADESH:PRINCIPAL L L R M MEDICAL COLLEGE MEERUT:PRINCIPAL G S V M MEDICAL COLLEGE KANPUR:STATE OF UTTAR PRADESH [REFERRED TO]
P MAHENDRAN MALTEESH Y ANNIGERI VS. STATE OF KARNATAKA [REFERRED TO]
FOOD CORPORATION OF INDIA VS. KAMDHENU CATTLE FEED INDUSTRIES [REFERRED TO]
INDIAN ALUMINIUM CO VS. STATE OF KERALA [REFERRED TO]
PUNJAB COMMUNICATIONS LIMITED VS. UNION OF INDIA [REFERRED TO]
TMA PAI FOUNDATION VS. STATE OF KARNATAKA [REFERRED TO]
ST JOHNS TEACHERS TRANING INSTITURTE VS. REGIONAL DIRECTOR NATIONAL COUNCIL FOR TEACHER EDUCATION [REFERRED TO]
BAKHTAWAR TRUST VS. M D NARAYAN [REFERRED TO]
UNION OF INDIA VS. INTERNATIONAL TRADING COMPANY [REFERRED TO]
ISLAMIC ACADEMY OF EDUCATION VS. STATE OF KARNATAKA [REFERRED TO]
RAMRAO VS. ALL INDIA BACKWARD CLASS BANK EMPLOYEES WELFARE ASSOCIATION [REFERRED TO]
SAURABH CHOUDHARY VS. UNION OF INDIA [REFERRED TO]
P A INAMDAR VS. SATE OF MAHARASHTRA [REFERRED TO]
HEMANI MALHOTRA VS. HIGH COURT OF DELHI [REFERRED TO]
T NADU COMPUTER SC B ED G T WELF SOCIETY VS. HIGHER SEC SCL COMPUTER TECH ASSN [REFERRED TO]
STATE OF PUNJAB VS. VINEY KUMAR KHULLAR [REFERRED TO]
JAIPUR DEVELOPMENT AUTHORITY VS. VIJAY KUMAR DATA [REFERRED TO]
STATE OF TAMIL NADU VS. K SHYAM SUNDER [REFERRED TO]
PARMENDER KUMAR VS. STATE OF HARYANA [REFERRED TO]
PRIYA GUPTA VS. STATE OF CHHATISHGARH [REFERRED TO]
UNION OF INDIA VS. S SRINIVASAN [REFERRED TO]
KUMARI JAYSHREE CHANDRACHUD DIXIT VS. STATE OF GUJARAT [REFERRED TO]
PRASHANT PRAVINBHAI KANABAR VS. GUJARAT UNIVERSITY [REFERRED TO]
KHUSBOO NAGINBHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
AMAN PIYUSH KHANNA VS. STATE OF GUJARAT [REFERRED TO]
ASHOK VISHNU KATE VS. M R BHOPE JUDGE LABOUR COURT BOMBAY [REFERRED TO]
CHRISTIAN MEDICAL COLLEGE VELLORE VS. UNION OF INDIA [REFERRED TO]
STATE OF TAMIL NADU VS. STATE OF KERALA [REFERRED TO]
BIHAR STATE GOVT. SEC. SCL. TEACHERS ASSN. VS. ASHOK KUMAR SINHA [REFERRED TO]
KALYANI MATHIVANAN VS. K V JEYARAJ [REFERRED TO]
MODERN DENTAL COLLEGE AND RESEARCH CENTRE VS. STATE OF MADHYA PRADESH [REFERRED TO]