GUJARAT MAZDOOR SABHA Vs. STATE OF GUJARAT

Referred Judgements :-

EARL OF HALSBURY,LC SAID IN QUINN V. LEATHEM [REFERRED TO]
LONDON GRAVING DOCK CO. LTD. VS. HORTON [REFERRED TO]
DR. MS. O.Z. HSSAIN VS. UNION OF INDIA [REFERRED TO]
DAILY RATED CASUAL LABOUR V. UNION OF INDIA [REFERRED TO]
SMT. INDIRA GANDHI VS. SHRI RAJ NARAIN [REFERRED TO]
PRADYAT KUMAR BOSE VS. HONBLE CHIEF JUSTICE OF CALCUTTA HIGH COURT [REFERRED TO]
PARSHOTAM LAL DHINGRA VS. UNION OF INDIA [REFERRED TO]
P BALAKOTAIAH A SURYAPRASAD RAO DHONDBA ARJUN VS. UNION OF INDIA [REFERRED TO]
DALMIA CEMENT BHARAT LIMITED NEW DELHI VS. THERI WORKMEN [REFERRED TO]
NORTH BROOK JUTE CO LIMITED VS. THEIR WORKMEN [REFERRED TO]
ALEMBIC CHEMICAL WORKS COMPANY LIMITED VS. WORKMEN [REFERRED TO]
PUNJAB AB SIKH REGULAR MOTOR SERVICE MOUDHAPARA RAIPUR VS. REGIONAL TRANSPORT AUTHORITY RAIPUR ANOTHER [REFERRED TO]
STATE OF ORISSA VS. SUDHANSU SEKHAR MISRA [REFERRED TO]
STATE OF MADHYA PRADESH VS. SHARDUL SINGH [REFERRED TO]
L HIRDAY NARAIN VS. INCOME TAX OFFICER BAREILLY [REFERRED TO]
TATA IRON AND STEEL COMPANY LIMITED VS. WORKMEN [REFERRED TO]
HINDUSTAN LEVER LIMITED THE WORKMEN VS. RAM MOHAN RAY:HINDUSTAN LEVER LIMITED [REFERRED TO]
STATE OF JAMMU AND KASHMIR VS. TRILOKI NATH KHOSA [REFERRED TO]
E P ROYAPPA VS. STATE OF TAMIL NADU [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
BANGALORE WATER SUPPLY AND SEWERAGE BOARD VS. A.RAJAPPA [REFERRED TO]
JASWANT SINGH VS. UNION OF INDIA [REFERRED TO]
KASTURI LAL LAKSHMI REDDY REPRE SENTED VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
SOM PRAKASH REKHI VS. UNION OF INDIA [REFERRED TO]
BANDHUA MUKTI MORCHA VS. UNION OF INDIA [REFERRED TO]
WORKMEN OF THE FOOD CORPORATION OF INDIA VS. FOOD CORPORATION OF INDIA [REFERRED TO]
SURINDER SINGH VS. ENGINEER IN CHIEF C P W D [REFERRED TO]
AMBICA QUARRY WORKS AMBALAL MANIBHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
BALRAM GUPTA VS. UNION OF INDIA [REFERRED TO]
DAILY RATED CASUAL LABOUR EMPLOYED UNDER PANDT DEPARTMENT VS. UNION OF INDIA [REFERRED TO]
DAILY RATED CASUAL LABOUR EMPLOYED UNDER PANDT DEPARTMENT VS. UNION OF INDIA [REFERRED TO]
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH VS. K G S BHATT [REFERRED TO]
BHAGWATI PRASAD BHAGWATI DEVI VS. DELHI STATE MINERAL DEVELOPMENT CORPORATION:DELHI STATE MINERAL DEVELOPMENT CORPORATION [REFERRED TO]
BHAGWATI PRASAD BHAGWATI DEVI VS. DELHI STATE MINERAL DEVELOPMENT CORPORATION:DELHI STATE MINERAL DEVELOPMENT CORPORATION [REFERRED TO]
DHARWAD DISTT P W D LITERATE DAILY WAGE EMPLOYEES ASSOCIATION VS. STATE OF KARNATAKA [REFERRED TO]
DHARWAD DISTT P W D LITERATE DAILY WAGE EMPLOYEES ASSOCIATION VS. STATE OF KARNATAKA [REFERRED TO]
GURMAIL SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. KAILASH CHAND MAHAJAN [REFERRED TO]
STATE OF HARYANA VS. PIARA SINGH [REFERRED TO]
INDRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA BHILLAI ENGINEERING CORPORATION ANUP MALLEABLES BURN STANDARD CO TEXMACO CIMMCO TITAGARH STEELS VS. HINDUSTAN DEVELOPMENT CORPORATION:UNION OF INDIA [REFERRED TO]
CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED VS. CALCUTTA ELECTRIC SUPPLY WORKERS UNION [REFERRED TO]
MOOL RAJ UPADHYAYA VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
P K NARAYANAN VS. STATE OF KERALA [REFERRED TO]
CHIEF CONSERVATOR OF FORESTS VS. JAGANNATH MARUTI KONDHARE [REFERRED TO]
BIBI SAYEEDA VS. STATE OF BIHAR [REFERRED TO]
ASHWANI KUMAR VS. STATE OF BIHAR [REFERRED TO]
STATE OF RAJASTHAN KUNJI RAMAN VS. KUNJI RAMAN:STATE OF RAJASTHAN [REFERRED TO]
FARIDABAD CT SCAN CENTRE VS. D G HEALTH SERVICES [REFERRED TO]
LOKMAT NEWSPAPERS PVT LIMITED VS. SHANKARPRASAD [REFERRED TO]
SUBEDAR SINGH VS. DISTRICT JUDGE MIRZAPUR [REFERRED TO]
BHAVNAGAR UNIVERSITY VS. PALITANA SUGAR MILL PRIVATE LIMITED [REFERRED TO]
HARBANSLAL SAHNIA VS. INDIAN OIL CORPORATION LIMITED [REFERRED TO]
SOUTH EASTERN COALFIELDS LIMITED VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF TRIPURA VS. K K ROY [REFERRED TO]
BHARAT PETROLEUM CORPORATION LIMITED VS. N R VAIRAMANI [REFERRED TO]
STATE BANKS STAFF UNION VS. UNION OF INDIA [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
KULDEEP SINGH VS. GOVT OF NCT OF DELHI [REFERRED TO]
DHAMPUR SUGAR KASHIPUR LTD VS. STATE OF UTTRANCHAL [REFERRED TO]
FOOD CORPORATION OF INDIA VS. PARASHOTAM DAS BANSAL [REFERRED TO]
KUSUMAM HOTELS P LTD VS. KERALA STATE ELECTRICITY BOARD [REFERRED TO]
MAHARAJ KRISHAN BHATT VS. STATE OF JANDK [REFERRED TO]
STATE OF BIHAR VS. UPENDRA NARAYAN SINGH [REFERRED TO]
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION VS. CASTERIBE RAJYA P KARMCHARI SANGHATANA [REFERRED TO]
UNION OF INDIA VS. KARTICK CHANDRA MONDAL [REFERRED TO]
UNION OF INDIA VS. A S PILLAI [REFERRED TO]
STATE OF RAJASTHAN VS. DAYA LAL [REFERRED TO]
J S YADAV VS. STATE OF U P [REFERRED TO]
A P DAIRY DEVELOPMENT CORPORATION VS. B NARASIMHA REDDY [REFERRED TO]
BRIJ MOHAN LAL VS. UNION OF INDIA [REFERRED TO]
M I ISANI EXECUTIVE ENGINEER SURENDRANAGAR DISTRICT PANCHAYAT VS. SURENDRANAGAR JILLA PANCHAYAT BANDHAKAM MAJOOR SANGH [REFERRED TO]
K N THANAKI VS. STATE OF GUJARAT [REFERRED TO]
STATE OF GUJARAT VS. NARSINHDAAS KRISHNADAS AGRAVAT [REFERRED TO]
BHUPENDRA NATH HAZARIKA VS. STATE OF ASSAM [REFERRED TO]
MGB GRAMIN BANK VS. CHAKRAWARTI SINGH [REFERRED TO]
STATE OF RAJASTHAN VS. UCCHAB LAL CHHANWAL [REFERRED TO]
STATE OF JHARKHAND VS. HARIHAR YADAV [REFERRED TO]
SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, CHENNAI VS. THIRU R. GOVINDASWAMY [REFERRED TO]
NAND KUMAR VS. STATE OF BIHAR [REFERRED TO]
GULF GOANS HOTELS CO. LTD. VS. UNION OF INDIA [REFERRED TO]
DURGAPUR CASUAL WORKERS UNION VS. FOOD CORPORATION OF INDIA [REFERRED TO]
AMARKANT RAI VS. STATE OF BIHAR AND ORS. [REFERRED TO]
UMRALA GRAM PANCHAYAT VS. THE SECRETARY, MUNICIPAL EMPLOYEES UNION AND ORS. [REFERRED TO]