MAHAMMAD ISHAQ SULEMAN KADIWAL Vs. PALANPUR NAGARPALIKA

Referred Judgements :-

D. MACROPOLLO AND CO. V. THEIR EMPLOYEES' UNION [REFERRED TO]
PARSHOTAM LAL DHINGRA V. UNION OF INDIA [REFERRED TO]
CHAMPAKLAL CHIMANLAL SHAH V. UNION OF INDIA [REFERRED TO]
P.V. NAIK V. STATE OF MAHARASHTRA [REFERRED TO]
PARRY AND CO. LTD. V. P.C. LAL,JUDGE OF THE SECOND INDUSTRIAL TRIBUNAL,CALCUTTA [REFERRED TO]
STATE OF HARYANA V. DES RAJ SANGAR [REFERRED TO]
B. KRISHNAMURTHY V. CHAIRMAN,MADRAS PORT TRUST [REFERRED TO]
BSNL V. MAN SINGH [REFERRED TO]
M.R. GOUGH V. GOUGH [REFERRED TO]
RABINDRA NATH MUKHERJEE V. S.R. DAS [REFERRED TO]
S.S. DHANOA V. UNION OF INDIA [REFERRED TO]
SANTOSH GUPTA V. STATE BANK OF PATIALA [REFERRED TO]
PIPRAICH SUGAR MILLS LIMITED VS. PIPRAICH SUGAR MILLS MAZDOOR UNION [REFERRED TO]
PIPRAICH SUGAR MILLS LIMITED VS. PIPRAICH SUGAR MILLS MAZDOOR UNION [REFERRED TO]
HARIPRASAD SHIVSHANKER SHUKIA AND ANOTHOR BARSI LIGHT RAILWAY COMPANY LIMITED VS. A D DIVELKAR:K N JOGLEKAR [REFERRED TO]
HARIPRASAD SHIVSHANKER SHUKIA AND ANOTHOR BARSI LIGHT RAILWAY COMPANY LIMITED VS. A D DIVELKAR:K N JOGLEKAR [REFERRED TO]
STATE OF BOMBAY VS. HOSPITAL MAZDOOR SABHA [REFERRED TO]
WORKMEN OF SUBONG TEA ESTATE VS. OUTGOING MANAGEMENT OF SUBONG TEA ESTATE ANA ANOTHER [REFERRED TO]
GHATGE AND PATIL CONCERNS EMPLOYEES UNION VS. GHATGE AND PATIL TRANSPORTS PRIVATE LIMITED [REFERRED TO]
MANAGEMENT OF HINDUSTAN STEEL LIMITED VS. WORKMEN [REFERRED TO]
M RAMANATHA PILLAI S AJIT SINGH KULBHUSHAN LAL VS. STATE OF KERALA:STATE OF PUNJAB:STATE OF HARYANA [REFERRED TO]
STATE BANK OF INDIA VS. N SUNDARA MONEY [REFERRED TO]
HINDUSTAN STEEL LIMITED VS. PRESIDING OFFICER LABOUR COURT ORISSA [REFERRED TO]
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED VS. SHAMBHU NATH MUKHERJI [REFERRED TO]
BANGALORE WATER SUPPLY AND SEWERAGE BOARD VS. A.RAJAPPA [REFERRED TO]
MOHAN LAL VS. MANAGEMENT OF BHARAT ELECTRONICS LIMITED [REFERRED TO]
L ROBERT DSOUZA VS. EXECUTIVE ENGINEER SOUTHERN RAILWAY [REFERRED TO]
GAMMON INDIA LIMITED VS. NIRANJAN DASS [REFERRED TO]
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LIMITED CHANDIGARH DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AMRAVATI REGIONAL MANAGER WEST ZONE NOW KNOWN AS KANPUR REGION BANK OF BARODA REGIONAL OFFICE LUCKNOW VS. PRESIDING OFFICER LABOUR COURT CHANDIGARH:CHANDRASHEKHAR MARIBHAU DESHMUKH :SECRETARY U P BANK EMPLOYEES UNION C O BANK OF BARODA LATOUCHE ROAD KANPUR :LABOUR COURT RANCHI:NAMDEO:SECRETA [REFERRED TO]
MAHESHWARI SENIOR HIGHER SECONDARY SCHOOL VS. BHIKHA RAM SHARMA [REFERRED TO]
PRAMOD JHA VS. STATE OF BIHAR [REFERRED TO]
S M NILAJKAR VS. TELECOME DISTRICT MANAGER KARNATAKA [REFERRED TO]
A UMARANI VS. REGISTRAR CO OPERATIVE SOCIETIES [REFERRED TO]
MARUTI UDYOG LTD VS. RAM LAL [REFERRED TO]
U P STATE SPINNING CO LTD VS. R S PANDEY [REFERRED TO]
U P STATE BRASSWARE CORPORATION LTD VS. UDAI NARAIN PANDEY [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
JAIPUR DEVELOPMENT AUTHORITY VS. RAM SAHAI [REFERRED TO]
STATE OF M P VS. LALIT KUMAR VERMA [REFERRED TO]
UTTRANCHAL FOREST DEVELOPMENT CORPORATION VS. M C JOSHI [REFERRED TO]
MADHYA PRADESH ADMINISTRATION VS. TRIBHUBAN [REFERRED TO]
MAHBOOB DEEPAK VS. NAGAR PANCHYAT GAJRAULA [REFERRED TO]
GHAZIABAD DEVELOPMENT AUTHORITY VS. ASHOK KUMAR [REFERRED TO]
TELECOM DISTRICT MANAGER VS. KESHAB DEB [REFERRED TO]
JAGBIR SINGH VS. HARYANA STATE AGRICULTURE MARKETING BOARD [REFERRED TO]
METROPOLITAN TRANSPORT CORPORATION VS. V VENKATESAN [REFERRED TO]
SENIOR SUPERINTENDENT TELEGRAPH TRAFFIC BHOPAL VS. SANTOSH KUMAR SEAL [REFERRED TO]
INCHARGE OFFICER VS. SHANKAR SHETTY [REFERRED TO]
CHAIRMAN CUM M D COAL INDIA LTD VS. ANANTA SAHA [REFERRED TO]
J P PANDEY VS. CHANCELLOR KANPUR UNIVERSITY KANPUR [REFERRED TO]
WORKMEN OF UTTAR PRADESH STATE ELECTRICITY BOARD VS. UPPER GANGES VALLEY ELECTRICITY SUPPLY COMPANY [REFERRED TO]
B.S.N.L. VS. BHURUMAL [REFERRED TO]