KANAIYALAL DHANSUKHLAL SOPARIWALA Vs. DISTRICT VALUATION OFFICER

Referred Judgements :-

ME AND MUMMY HOSPITAL V. ASSISTANT COMMISSIONER OF INCOME-TAX [REFERRED TO]
PADAM SEN VS. STATE OF UTTAR PRADESH [REFERRED TO]
ARJUN SINGH VS. MOHINDRA KUMAR [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL VS. CALCUTTA DISCOUNT COMPANY LIMITED [REFERRED TO]
AMIYA BALA PAUL VS. COMMISSIONER OF INCOME TAX SHILLONG [REFERRED TO]
DAULATRAM VS. INCOME TAX OFFICER [REFERRED TO]
LAXMANDAS C T VS. COMMISSIONER OF INCOME TAX ASSESSMENT [REFERRED TO]
JINDAL STRIPS LTD VS. INCOME-TAX OFFICER CENTRAL CIRCLE III NEW DELHI [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. CHHABIL DASS AGARWAL [REFERRED TO]
PATTAMBI SERVICE CO-OPERATIVE BANK LTD. VS. UNION OF INDIA [REFERRED TO]