TATA TELESERVICES Vs. UNION OF INDIA AND ORS.

Referred Judgements :-

THE KING V/S. CHANDRA DHARMA [REFERRED TO]
AHMEDABAD MANUFACTURING AND CALICO PRINTING CO. LTD. V/S. S.G. MEHTA ITO [REFERRED TO]
YEW BON TEW VERSUS KENDERAAN BAS MARA [REFERRED TO]
THIRUMALAI CHEMICALS LTD. VERSUS UNION OF INDIA AND OTHER [REFERRED TO]
HAZARA SINGH GILL VS. STATE OF PUNJAB [REFERRED TO]
S S GADGIL VS. LAL AND CO [REFERRED TO]
J P JANI INCOME TAX OFFICER CIRCLE IV WARD G AHMEDABAD VS. INDUPRASAD DEVSHANKER BHATT [REFERRED TO]
J P JANI INCOME TAX OFFICER CIRCLE IV WARD G AHMEDABAD VS. INDUPRASAD DEVSHANKER BHATT [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. SHANT1 MISRA ADULT [REFERRED TO]
FILTERCO VS. COMMISSIONER OF SALES TAX MADHYA PRADESH [REFERRED TO]
POOLPANDI VS. SUPERINTENDENT CENTRAL EXCISE [REFERRED TO]
COMMERCIAL TAX OFFICER VS. BISWANATH JHUNJHUNWALLA [REFERRED TO]
ADDITIONAL COMMISSIONER LEGAL VS. JYOTI TRADERS [REFERRED TO]
INDO ASAHI GLASS COMPANY LIMITED VS. INCOME TAX OFFICER [REFERRED TO]
K M SHARMA VS. INCOME TAX OFFICER WARD 137 NEW DELHI [REFERRED TO]
HARBANSLAL SAHNIA VS. INDIAN OIL CORPORATION LIMITED [REFERRED TO]
NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA LIMITED VS. UNION OF INDIA [REFERRED TO]
ZILE SINGH VS. STATE OF HARYANA [REFERRED TO]
N RANGA RAO VS. STATE OF KARNATAKA [REFERRED TO]
BELLARY STEELS ALIAS ALLOYS LTD VS. DEPUTY COMMISSIONER [REFERRED TO]
THIRUMALAI CHEMICALS LIMITED VS. UNION OF INDIA [REFERRED TO]