GIRDHARBHAI BABUBHAI PATEL Vs. DEPUTY EXECUTIVE ENGINEER

JUDGEMENT

(1.) Heard Mr. Joshi, learned advocate for the applicant, Mr. Mushaw, learned advocate for the Opponent No. 1 and Mr. Amit Barot, learned AGP for the Opponent No. 2-State.

(2.) RULE. Mr. Munshaw, learned advocate has waived service of Rule for the Opponent No. 1 and Mr. Amit Barot, learned AGP has waived service of Rule for the respondent No. 2-State.

(3.) At the request of Mr. Joshi, learned advocate for the applicant with consent of Mr. Mushaw, learned advocate for the opponent No. 1 and Mr. Amit Barot, learned AGP for the respondent No. 2-State, the application is taken up for hearing and final order today.