(1.) Petitioner herein challenges the action of the respondent authority of not giving him timely promotion.
(2.) Brief facts are as follows: -
(3.) The petitioner approached this Court in November, 2014 seeking the following reliefs: -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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