M G PRAJAPATI Vs. STATE OF GUJARAT

Referred Judgements :-

OFFICERS ASSOCIATION VS. ALLAHABAD BANK [REFERRED TO]
JAGDISH B. BHATT VS. STATE OF GUJARAT [REFERRED TO]
UNION OF INDIA VS. COLLECTOR J N SINHA [REFERRED TO]
BALDEV RAJ CHADHA VS. UNION OF INDIA [REFERRED TO]
R P MALHOTRA VS. CHIEF COMMISSIONER OF INCOME TAX PATIALA [REFERRED TO]
BAIKUNTHA NATH DAS VS. CHIEF DISTRICT MEDICAL OFFICER BARIPADA [REFERRED TO]
STATE OF GUJARAT VS. UMEDBHAI M PATEL [REFERRED TO]
PYARE MOHAN LAL VS. STATE OF JHARKHAND [REFERRED TO]
ISHWARBHAI MARGHABHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
N P MEHTA VS. STATE OF GUJARAT [REFERRED TO]
RAJESH GUPTA VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]