REGENT COMPUTRONICS PVT. LTD.

Rajkot Jilla Panchayat Appellant

V/S

Jivrajbhai Gangadasbhai And Others Respondents

Referred Judgements :-

PUNJAB NATIONAL BANK LIMITED ALL INDIA PUNJAB NATIONAL BANK EMPLOYEES FEDERATION VS. ALL INDIA PUNJAB NATIONAL BANK EMPLOYEES FEDERATION:PUNJAB NATIONAL BANK LIMITED [REFERRED TO]
NEW INDIA MOTORS P LIMITED NEW DELHI VS. K T MORRIS [REFERRED TO]
NORTH BROOK JUTE CO LIMITED VS. THEIR WORKMEN [REFERRED TO]
SYNDICATE BANK LIMITED VS. K RAMANATH V BHAT [REFERRED TO]
BHAVNAGAR MUNICIPALITY VS. ALIBHAI KARIMBHAI [REFERRED TO]
PUNJAB BEVERAGES PVT LIMITED CHANDIGARH MANAGEMENT OF HINDUSTAN COPPER LIMITED VS. SURESH CHAND:N K SAXENA [REFERRED TO]
BLUE STAR EMPLOYEES UNION VS. EX OFF PRINCIPAL SECRETARY TO GOVERNMENT [REFERRED TO]
NADIAD MUNICIPALITY VS. GHANSHYAM R BAROT [REFERRED TO]
ORISSA CEMENT LIMITED VS. THEIR WORKMEN [REFERRED TO]

JUDGEMENT

(1.) The captioned two petitions came to be admitted vide order dated 21.11.2014. The relevant part of the said order dated 21.11.2014 reads thus:

(2.) While admitting the petitions, the Court expedited final hearing.

(3.) In View Of The Said Direction, The Captioned two petitions were listed in specially notified Cause list for final hearing by special notice that the petition listed in the Cause list for final hearing will be taken up for hearing at 2.30 p.m. i.e. (in 2nd Session).

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RAJKOT JILLA PANCHAYAT Vs. JIVRAJBHAI GANGADASBHAI AND OTHERS

Referred Judgements :-

JUDGEMENT

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