HIRABHAI GOVABHAI PARMAR Vs. STATE OF GUJARAT

Referred Judgements :-

STATE OF HARYANA AND ORS. V. BHAJAN LAL AND ORS. [REFERRED]
STATE OF HARYANA AND ORS. V. BHAJAN LAL AND ORS. [REFERRED]
SHILARANI VS. STATE OF U.P. AND ANOTHER [REFERRED]
R P KAPUR VS. STATE OF PUNJAB [REFERRED]
JANATA DAL VS. H.S.CHOWDHARY [REFERRED]
REJESH BAJAJ VS. STATE NCT OF DELHI [REFERRED]
MAHAVIR PRASHAD GUPTA VS. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI [REFERRED]
DINESH DUTT JOSHI VS. STATE OF RAJASTHAN [REFERRED]
KAMALADEVI AGARWAL VS. STATE OF WEST BENGAL [REFERRED]
STATE OF BIHAR VS. MOHAMMAD KHALIQUE [REFERRED]
B S JOSHI VS. STATE OF HARYANA [REFERRED]
T VENGAMA NAIDU VS. T DORA SWAMY NAIDU [REFERRED]
NIKHIL MERCHANT VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED]
SYED ASKARI HADI ALI AUGUSTINE VS. STATE [REFERRED]
MAHESH CHOUDHARY VS. STATE OF RAJASTHAN [REFERRED]
CENTRAL BUREAU OF INVESTIGATION VS. A RAVISHANKAR PRASAD [REFERRED]
SAJJAN KUMAR VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED]
SUSHIL SURI VS. CBI [REFERRED]
TAMIL NADU MERCANTILE BANK LTD VS. STATE THROUH DEPUTY SUPERINTENDENT OF POLICE [REFERRED]
GANGA DHAR KALITA VS. THE STATE OF ASSAM AND ORS. [REFERRED]