LAWS(GJH)-2016-1-120

BHARWANI JITENDRA K Vs. STATE OF GUJARAT

Decided On January 29, 2016
Bharwani Jitendra K Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Both these appeals arise out of common judgment dated 04.09.2015 rendered by learned Single Judge in Special Civil Application No.6044 of 2014 and allied matters by which learned Single Judge has dismissed all the petitions filed by the present appellants - some of the original petitioners and other petitioners.

(2.) Factual matrix of the case is as under:

(3.) Heard learned advocate Mr. Jigar Gadhvi appearing for the appellants - some of the original petitioners and learned Assistant Government Pleader Mr. Devnani for respondent authorities.