NIKHIL P GANDHI Vs. STATE OF GUJARAT

Referred Judgements :-

KAMAL GOYAL V. UNITED PHOSPHORUS LTD. [REFERRED TO]
DOWER V. SOHAN LAL [REFERRED TO]
GIRDHARI LAL GUPTA VS. D H MEHTA [REFERRED TO]
STATE OF KARNATAKA VS. PRATAP CHAND [REFERRED TO]
STATE OF UTTAR PRADESH VS. SYNTHETICS AND CHEMICALS LIMITED [REFERRED TO]
UNION OF INDIA VS. DHANWANTI DEVI [REFERRED TO]
PEPSI FOODS LIMITED VS. SPECIAL JUDICIAL MAGISTRATE [REFERRED TO]
SIL IMPORT USA VS. EXIM AIDES SILK EXPORTERS BANGALORE [REFERRED TO]
K BHASKARAN VS. SANKARAN VAIDHYAN BALAN [REFERRED TO]
ANIL HADA VS. INDIAN ACRYLIC LIMITED [REFERRED TO]
BSI LIMITED VS. GIFT HOLDINGS PRIVATE LIMITED [REFERRED TO]
A ONE GRANITES VS. STATE OF UTTAR PRADESH [REFERRED TO]
HITEN P DALAL VS. BRATINDRANATH BANERJEE [REFERRED TO]
HARYANA FINANCIAL CORPORATION VS. JAGDAMBA OIL MILLS [REFERRED TO]
ICDS LIMITED VS. BEENA SHABEER [REFERRED TO]
KATTA SUJATHA VS. FERTILIZER AND CHEMICALS TRAVANCORE LIMITED [REFERRED TO]
BHAVNAGAR UNIVERSITY VS. PALITANA SUGAR MILL PRIVATE LIMITED [REFERRED TO]
STATE OF GUJARAT VS. AKHIL GUJARAT PRAVASI [REFERRED TO]
ADALAT PRASAD VS. ROOPLAL JINDAL [REFERRED TO]
P S SATHAPPAN DEAD VS. ANDHRA BANK LTD [REFERRED TO]
S M S PHARMACEUTICALS LTD VS. NEETA BHALLA [REFERRED TO]
M.S. NARAYAN MENON @ MANI V. STATE OF KARNATAKA AND ANOTHER [REFERRED TO]
SAROJ KUMAR PODDAR VS. STATE OF NCT DELHI [REFERRED TO]
N K WAHI VS. SHEKHAR SINGH [REFERRED TO]
RAGHU LAKSHMINARAYANAN VS. FINE TUBES [REFERRED TO]
EVEREST ADVERTISING PRIVATE LIMITED VS. STATE GOVERNMENT OF NCT OF DELHI [REFERRED TO]
K SRIKANTH SINGH VS. NORTH EAST SECURITIES LTD [REFERRED TO]
K SRIKANTH SINGH VS. NORTH EAST SECURITIES LTD [REFERRED TO]
B SURESH YADAV VS. SHARIFA BEE [REFERRED TO]
SUDHIR KUMAR BHALLA VS. JAGDISH CHAND [REFERRED TO]
DCM FINANCIAL SERVICES LTD VS. J N SAREEN [REFERRED TO]
DCM FINANCIAL SERVICES LTD VS. J N SAREEN [REFERRED TO]
DCM FINANCIAL SERVICES LTD VS. J N SAREEN [REFERRED TO]
RAJ KUMAR KHURANA VS. STATE OF NCT OF DELHI [REFERRED TO]
K K AHUJA VS. V K VORA [REFERRED TO]
NATIONAL SMALL INDUSTRIES CORP LTD VS. HARMEET SINGH PAINTAL [REFERRED TO]
GOAN REAL ESTATE AND CONSTRUCTION LTD VS. UNION OF INDIA [REFERRED TO]
RANGAPPA VS. SRI MOHAN [REFERRED TO]
HARSHENDRA KUMAR D VS. REBATILATA KOLEY [REFERRED TO]
ANITA MALHOTRA VS. APPAREL EXPORT PROMOTION COUNCIL [REFERRED TO]
NALINI MAHAJAN VS. DIRECTOR OF INCOME TAX INV [REFERRED TO]
SHANKU CONCRETES PRIVATE LIMITED VS. STATE OF GUJARAT [REFERRED TO]
ALKA N SHAH VS. STATE OF GUJARAT [REFERRED TO]
URBAN CO OP CREDIT SOC THRO ITS MANAGAER JAYRAJBHAI VS. STATE OF GUJARAT [REFERRED TO]
HITENBHAI PAREKH PROPRIETOR PAREKH ENTERPRISE VS. STATE OF GUJARAT [REFERRED TO]
SWASTIK COATERS PVT LTD VS. DEEPAK BROTHERS [REFERRED TO]
OM PRAKASH AGARWAL VS. STATE OF ANDHRA PRADESH [REFERRED TO]
TARACHAND KEVALRAM VS. SIKRI BROTHERS [REFERRED TO]
H MAREGOWDA VS. THIPPAMMA [REFERRED TO]
SHREYAS AGRO SERVICES PVT LTD VS. CHANDRAKUMAR [REFERRED TO]
BALAJI SEAFOODS EXPORTS INDIA LTD VS. MAC INDUSTRIES LTD [REFERRED TO]
C T JOSEPH VS. I V PHILIP [REFERRED TO]
ASHOK MUTHANNA VS. ESCORTS FINANCE LTD [REFERRED TO]
SUPPLY HOUSE VS. ULLAS PROPRITOR BRIGHT AGENCIES [REFERRED TO]
S GOPAL VS. D BALACHANDRAN [REFERRED TO]
AMIT KAPOOR VS. RAMESH CHANDER [REFERRED TO]
LAXMI DYECHEM VS. STATE OF GUJARAT [REFERRED TO]
PURUSHOTHAMAN NAIR P VS. SREEKANTAN NAIR [REFERRED TO]
INDUS AIRWAYS PVT. LTD. VS. MAGNUM AVIATION PVT. LTD [REFERRED TO]
GUNMALA SALES PRIVATE LTD. VS. ANU MEHTA [REFERRED TO]
POOJA RAVINDER DEVIDASANI VS. STATE OF MAHARASHTRA [REFERRED TO]
SONU GUPTA VS. DEEPAK GUPTA [REFERRED TO]