(1.) Mr.R.K. Mishra, learned counsel for the appellants and Mr.Zubin Bharda, learned counsel for the respondent No.1.
(2.) The appeal is admitted for hearing the parties on the following substantial question of law;
(3.) With the consent of the parties, the matter is finally heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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