(1.) Rule. Learned Counsel Shri Pardiwala waives service for the respondent No.1 -High Court and learned AGP Shri Siraj Gori waives service for the respondent No.2.
(2.) The above main Special Civil Application was disposed of by this Court on 22.6.2006 by following order :
(3.) In pursuance of the aforesaid order passed by this Court the matter was placed before the Full Court on 28.7.2006 and following decision was taken :