(1.) Mr.Mehul S. Shah, learned counsel for the appellant and Mr.D.M. Thakkar, learned counsel for the respondents.
(2.) Heard.
(3.) The appeal has been admitted for hearing the parties on the following substantial questions of law;
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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