(1.) Heard the learned advocate, Mr.H.H.Joshi, appearing on behalf of petitioner and learned advocate, Mr.Premal Joshi, appearing on behalf of respondents.
(2.) Rule. Learned advocate, Mr.Premal Joshi, waives the service of rule on behalf of respondents.
(3.) With the consent of learned advocates appearing for the respective parties, matter has been taken up for final hearing today.