JAYANT PRABHUBHAI PATEL Vs. DINESH MILLS LTD

Referred Judgements :-

MAHINDRA AND MAHINDRA LIMITED V. SUNIL YESHWANT PANDIT AND SHRI P.S. NARKAR,PRESIDING OFFICER,LABOUR COURT,NASHIK [REFERRED TO]
WARYAM SINGH VS. AMARNATH [REFERRED TO]
INDIAN IRON AND STEEL CO LIMITED VS. THEIR WORKMEN: INDIAN IRON AND STEEL CO LIMITED [REFERRED TO]
NAGENDRA NATH BORA LIKHIRAM COMMISSIONER OF HILLS DIVISION AND APPEALS ASSAM RAFIULLAH KHAN VS. COMMISSIONER OF HILLS DIVISION AND APPEALS ASSAM:BHANURAM PAGU:BHANURAM PEGU:AMULYA PRASAD CHALIHA [REFERRED TO]
TATA ENGINEERING AND LOCOMOTIVE CO LIMITED VS. S C PRASAD [REFERRED TO]
WORKMEN OF FIRESTONE TYRE RUBBER CO OF INDIA PRIVATE LIMITED DR GENERAL MANAGER LARSEN AND TOUBRO LIMITED MANAGER LARSEN AND TOUBRO LIMITED BOMBAY GODFREY PHILLIPS INDIA LIMITED VS. MANAGEMENT:SHEIKH ISMAIL MOHAMED:K P GANGHARE:MANIK VASUDEO [REFERRED TO]
BABHUTMAL RAICHAND OSWAL VS. LAXMIBAI R TARTA [REFERRED TO]
GUJARAT STEEL TUBES LIMITED VS. GUJARAT STEEL TUBES MAZDOOR SABHA [REFERRED TO]
STATE OF UTTAR PRADESH VS. DISTRICT JUDGE UNNAO [REFERRED TO]
DAMOH PANNA SUGAR RURAL REGIONAL BANK VS. MUNNA LAL JAIN [REFERRED TO]
HOMBE GOWDA EDN TRUST VS. STATE OF KARNATAKA [REFERRED TO]
GOVT OF A P VS. MOHD NASRULLAH KHAN [REFERRED TO]
L K VARMA VS. H M T LTD [REFERRED TO]
MAHARASHTRA STATE SEED CORPN LTD VS. HARIDAS [REFERRED TO]
A SUDHAKAR VS. POST MASTER GENERAL HYDRABAD [REFERRED TO]
NORTH EASTERN KARNATAKA R T CORPN VS. ASHAPPA [REFERRED TO]
GENERAL SECRETARY SOUTH INDIAN CASHEW FACTORIES WORKERS UNION VS. MANAGING DIRECTOR KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD [REFERRED TO]
MADRAS FERTILLIZERS LTD VS. PRESIDING OFFICER I ADITIONAL LABOUR COURT CHENNAI [REFERRED TO]
KARNATAKA BANK LTD. VS. A. L. MOHAN RAO [REFERRED TO]