REGENT COMPUTRONICS PVT. LTD.

PATEL CHHATRASINH GOKALBHAI Appellant

V/S

DIST. PRIMARY EDUCATION OFFICER Respondents

Referred Judgements :-

MULLOOH V. ABERDEEN [REFERRED TO]
SURESH CHANDRA NANHORYA V. RAJENDRA RAJAK AND ORS. [REFERRED TO]
STATE OF ORISSA VS. BINAPAIRI DEI [REFERRED TO]
A K KRAIPAK VS. UNION OF INDIA [REFERRED TO]
SAYEEDUR REHMAN VS. STATE OF BIHAR [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
S L KAPOOR VS. JAGMOHAN [REFERRED TO]
SWADESHI COTTON MILLS NATIONAL TEXTILE CORPORATION UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
OLGA TELLIS VAYYAPVRI KUPPUSAMI VS. BOMBAY MUNICIPAL CORPORATION:STATE OF MAHARASHTRA [REFERRED TO]
SURESH PAL VS. STATE OF HARYANA [REFERRED TO]
STATE OF ANDHRA PRADESH VS. N RADHAKISHAN [REFERRED TO]
RUPA ASHOK HURRA VS. ASHOK HURRA [REFERRED TO]
SATISH RAWAT VS. UNION OF INDIA [REFERRED TO]
MINU KUMARI VS. STATE OF BIHAR [REFERRED TO]
RANCHHODBHAI LALLUBHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
HARESH K BORISAGAR VS. STATE OF GUJARAT [REFERRED TO]
CHATURBHUJ A SAHU VS. STATE OF GUJARAT [REFERRED TO]

JUDGEMENT

(1.) Heard learned Advocate Mr. Kaushik B. Pujara for petitioner, Mr. Munshaw for Respondent No. 1 and Mr. Dabhi, learned AGP for respondent No.2, 3.

(2.) Through this petition, petitioner has challenged order of termination dated 9.9.06 communicated to petitioner on 11.9.2006 by respondent No.4. Interim relief is also prayed for in paragraph 20(b) of the petition.

(3.) Looking to the facts which are emerging from the record, not much disputed by the parties, birth date of the petitioner is 13.5.1959. Petitioner belongs to SEBC Category. In March, 1980, petitioner passed new SSC Examination. In July, 1980, petitioner obtained admission in C.P. Ed. In Bharatiya Sharirik Shikshan Mahavidyalaya, Amravati (Maharashtra. In April, 1981, petitioner passed C.P. Ed. Examination conducted by the Directorate of ports and Youth Services, Government of Maharashtra. According to the case of the petitioner, on 22.9.1984, respondent No.1 issued advertisement inviting applications for vacancies of primary teachers inter alia from SSC/CPEd candidates.

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PATEL CHHATRASINH GOKALBHAI Vs. DIST PRIMARY EDUCATION OFFICER

Referred Judgements :-

JUDGEMENT

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