VALIBEN JETHABHAI BHANJI Vs. PATAN MUNICIPALITY

Referred Judgements :-

SHYAMLAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
T G SHIVACHARANA SINGH C I RAJOO NAIDU V SANJEEVAIAH G SRINIVASA RAO MOHAMED HAFEEZ KHAN H GOPINATH RAO E H MANOHAR SINGH M U LAXMAN B MOHAMMAD ASADULLAH K R SESHADRI IYENGAR K M A BAVOOF KHAN KUMMAJI RAO VS. STATE OF MYSORE [REFERRED TO]
JAGDISH PANDEY VS. CHANCELLOR UNIVERSITY OF BIHAR [REFERRED TO]
HARI NANDAN SHARAN BHATNAGAR VS. S N DIXIT [REFERRED TO]
UNION OF INDIA VS. COLLECTOR J N SINHA [REFERRED TO]
UNION OF INDIA VS. M E REDDY [REFERRED TO]
GIAN SINGH MANN VS. HIGH COURT OF PUNJAB AND HARYANA [REFERRED TO]
H C GARGI VS. STATE OF HARYANA [REFERRED TO]
N C DALWADI VS. STATE OF GUJARAT [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. D T C MAZDOOR CONGRESS ANB [REFERRED TO]
TRIVENI SHANKAR SAXENA VS. STATE OF UTTAR PRADESH [REFERRED TO]
BAIKUNTHA NATH DAS VS. CHIEF DISTRICT MEDICAL OFFICER BARIPADA [REFERRED TO]
UNION OF INDIA VS. V P SETH ANOTHER [REFERRED TO]
STATE OF UTTAR PRADESH VS. BIHARI LAL [REFERRED TO]
K KANDASWAMY VS. UNION OF INDIA [REFERRED TO]
JAGDISHLAL VS. STATE OF HARYANA [REFERRED TO]
STATE OF GUJARAT VS. SURYAKANT CHUNILAL SHAH [REFERRED TO]
RAJAT BARAN ROY VS. STATE OF WEST BENGAL [REFERRED TO]
RAJINDER SINGH VS. STATE OF PUNJAB [REFERRED TO]
BANK OF INDIA VS. O P SWARANKAR [REFERRED TO]
UNION PUBLIC SERVICE COMMISSION VS. GIRISH JAYANTI LAL VAGHELA [REFERRED TO]
ISHWARLAL KASANJI NAIK VS. STATE OF GUJARAT [REFERRED TO]
J K RASANIA VS. GUJARAT HOUSING BOARD [REFERRED TO]