RAJESHBHAI JAYANYILAL ZAKHARIYA Vs. CHILD DEVELOPMENT PROGRAMME OFFICER

Referred Judgements :-

MUNICIPAL COMMITTEE,MOHINDERGARH V. PRESIDING OFFICER,LABOUR COURT,GURGAON AND ANR. [REFERRED TO]
RK NIGAM V. SWADESHI COTTON MILLS AND ANR. [REFERRED TO]
RAJINDER KUMAR KINDRA VS. DELHI ADMINISTRATION [REFERRED TO]
DENA BANK VS. KIRITIKUMAR T PATEL [REFERRED TO]
NARENDRA KUMAR VS. MANAGEMENT OF TAJ SERVICE LIMITED [REFERRED TO]
PARAMJIT SINGH AHUJA VS. PRESIDING OFFICER LABOUR COURT VI [REFERRED TO]
HINDUSTAN CARBIDE PRIVATE LIMITED VS. GOVT OF NCT OF DELHI [REFERRED TO]
INDRA PERFUMERY COMPANY VS. PRESIDING OFFICER [REFERRED TO]
UNIVERSITY GRANTH NIRMAN BOARD VS. UDESINH TOGAJI SOLANKI [REFERRED TO]
EXECUTIVE ENGINEER VS. ASHOKBHAI J DESAI [REFERRED TO]
T J SHUKLA VS. SR SUPDT OF R M S [REFERRED TO]
CYANIDES AND CHEMICALS COMPNAY VS. MANSINGH MANGALRAM VARMA [REFERRED TO]
VISVESWARAYA IRON AND STEEL CO LTD VS. M CHANDRAPPA [REFERRED TO]
SANDHYA BAUL VS. DIRECTOR OF PANCHAYAT [REFERRED TO]
CARONA SAHU COMPANY LIMITED VS. ABDUL KARIM MUNAFKHAN [REFERRED TO]
KRISHNA RAMANUJAM V VS. PANDIAN ROADWYS CORPN LTD [REFERRED TO]
SASIKALA KUMARI S VS. PRIVACHOOR SERVICE CO OPERATIVE BANK LTD [REFERRED TO]
SECY DEPTT OF CANTEEN MGMT VS. K K SAXENA [REFERRED TO]
RAM DHAN VS. JUDGE LABOUR COURT NO 2 [REFERRED TO]