LAWS(GJH)-1995-7-56

SURESHKUMAR S MARVADI Vs. PRABHUDAS JIVANLAL PANCHAL

Decided On July 26, 1995
Sureshkumar S. Marvadi Appellant
V/S
PRABHUDAS JIVANLAL PANCHAL Respondents

JUDGEMENT

(1.) xxx xxx xxx.

(2.) Section 15(5) of the Payment of Wages Act, 1936, as applicable in the State of Gujarat, provides that:

(3.) xxx xxx xxx.