SHAIKH MOHAMMEDBHIKHAN HUSSAINBHAI Vs. MANAGER CHANDRABHANU CINEMA

Referred Judgements :-

REX V. ELECTRICITY COMMISSIONERS LONDON [REFERRED]
COOPER V. WILSON [REFERRED]
BRIJNANDAN SINHA V. JYOTI NARAIN [REFERRED]
S. D. GHATGE V. STATE [REFERRED]
GRINDLAYS BANK V. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL [REFERRED]
JAI BHAGWAN V. MANAGEMENT A.C. CO -OP. BANK LTD. [REFERRED]
BHARAT BANK LIMITED DELHI VS. EMPLOYEES OF BHARAT BANK LTD [REFERRED]
VIRINDAR KUMAR SATYAWADI VS. STATE OF PUNJAB [REFERRED]
J K IRON AND STEEL CO LIMITED KANPUR J K IRON AND STEEL CO LIMITED KANPUR VS. IRON AND STEEL MAZOOR UNION KANPUR:LABOUR APPELLATE TRIBUN AF OT INDIA CALCUTTA [REFERRED]
NIEMLA TEXTILE FINISHING MILLS LIMITED NIEMLA TEXTILE MILLS LIMITED ATLAS CYCLE INDUSTRIES LIMITED SONEPAT HUKAM CHAND VS. IIND PUNJAB TRIBUNAL:STATE OF PUNJAB :STATE OF PUNJAB :STATE OF PUNJAB [REFERRED]
STATE OF BIHAR VS. D N GANGULY: BATA SHOE COMPANY LIMITED [REFERRED]
PATNA ELECTRIC SUPPLY CO LIMITED PATNA VS. PATNA ELECTRIC SUPPLY WORKERS UNION [REFERRED]
JASWANT SUGAR MILLS LIMITED MEERUT VS. LAKSHMI CHAND [REFERRED]
ENGINEERING MAZDOOR SABHA ANGLO AMERICAN DIRECT TEA TRADING CO LIMITED VS. HIND CYCLES LTD [REFERRED]
SIRSILK LIMITED THE SIRPUR PAPER MILLS LIMITED VS. GOVERNMENT OF ANDHRA PRADESH:GOVERNMENT OF ANDHRA PRADESH [REFERRED]
THAKUR JUGAL KISHORE SINHA VS. SITAMARHI CENTRAL CO OPERATIVE BANK LIMITED [REFERRED]
NITYANANDA M JOSHI VS. LIFE INSURANCE CORPORATION OF INDIA [REFERRED]
PREMIER AUTOMOBILES LIMITED AUTOMATIC ELECTRIC PVT LIMITED VS. KAMLEKAR SHANTARAM WADKE OF BOMBAY :ENGINEERING MAZDOOR SABHA [REFERRED]
GUJARAT STEEL TUBES LIMITED VS. GUJARAT STEEL TUBES MAZDOOR SABHA [REFERRED]
LIFE INSURANCE CORPORATION OF INDIA CHANDRASEKHAR BOSE VS. D J BAHADUR:UNION OF INDIA [REFERRED]
S K SARKAR MEMBER BOARD OF REVENUE U P LUCKNOW VS. VINAY CHANDRA MISRA [REFERRED]
DHRANGADHRA T S K VS. SANGH LTD [REFERRED]
REGISTRAR HIGH COURT A S BOMBAY VS. S K IRANI [REFERRED]
BAPUSAHEB BALASAHEB PATIL VS. STATE OF MAHARASHTRA [REFERRED]