LAWS(GJH)-1985-7-48

GHUNARA CHHAGAN KARSEN Vs. THE STATE OF GUJARAT

Decided On July 04, 1985

Ghunara Chhagan Karsen Appellant

V/S

THE STATE OF GUJARAT Respondents

Referred Judgements :-

GUPTAR V. REX [REFERRED TO]
KIRPAL SINGH V. THE STATE [REFERRED TO]
KISHAN VS. STATE OF MADHYA PRADESH [REFERRED TO]

JUDGEMENT

(1.) xxxxxxxx

(2.) xxxxxxxx

(3.) xxxxxxxx

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