Home
About Us
Support
Browse Database
Contact Us
LOGIN
LAWS(GJH)-1985-2-14
B D PATEL Vs. DENA BANK
Decided On February 28, 1985
B D Patel
Appellant
V/S
DENA BANK
Respondents
JUDGEMENT
(1.) xxx xxx xxx
(2.) xxx xxx xxx
(3.) xxx xxx xxx
Click here to view full judgment.