LAWS(GJH)-1985-10-24

VRAJLAL LAXMIDAS LADANI Vs. ABDULHASAN DECD

Decided On October 14, 1985
VRAJLAL LAXMIDAS LADANI Appellant
V/S
Legal Heirs Of Deceased Abdulahasan Sida. Fatimaben Abu Hasan And Ors. Respondents

JUDGEMENT

(1.) (His Lordship after discussing the facts and holding that the award was proper proceeded to observe :)

(2.) ........

(3.) .........