(1.) RULE. Mr. Mayank Chavda, learned AGP waives service of notice of Rule for the respondent- State.
(2.) By way of present petition under Article 226 of the Constitution of India, the petitioner herein prays for the following reliefs:
(3.) Heard the learned counsels for the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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