JIVIBEN DUDHABHAI TIRAGAR Vs. KARANSINH SWAROOPSINH THAKOR

Referred Judgements :-

MAJJI SANNEMMA @ SANYASIRAO V. REDDY SRIDEVI AND ORS. [REFERRED TO]
RAJNEESH KUMAR AND ANR V/S VED PRAKASH [REFERRED TO]
K.B. LAL (KRISHNA BAHADUR LAL) V. GYANENDRA PRATAP AND ORS. [REFERRED TO]
PATHAPATI SUBBA REDDY (DIED) BY L RS AND ORS V/S SPECIAL DEPUTY COLLECTOR (LA ) [REFERRED TO]
BHARAT BARREL AND DRUM MFG CO LIMITED VS. EMPLOYEES STATE INSURANCE CORPO RATION [REFERRED TO]
P K RAMACHANDRAN VS. STATE OF KERALA [REFERRED TO]
BASAWARAJ VS. SPL. LAND ACQUISITION OFFICER [REFERRED TO]
ESHA BHATTACHARJEE VS. MANAGING COMMITTEE OF RAGHUNATHPUR NAFAR ACADEMY [REFERRED TO]