BHIMJIBHAI KADVABHAI RUPARELIA Vs. PATEL VALLABHBHAI KADVABHAI

Referred Judgements :-

SHASHIKANT NATVARLAL PATEL AND ANOTHER V. ARVINDBHAI BHUPATBHAI GOHIL [REFERRED TO]
ROSHAN SINGH V. ZILE SINGH [REFERRED TO]
KORUKONDA CHALAPATHI RAO AND ANR. V. KORUKONDA ANNAPURNA SAMPATH KUMAR [REFERRED TO]
KHUSHI RAM V. NAWAL SINGH [REFERRED TO]
HIRAN BIBI V. SOHAN BIBI [REFERRED TO]
RACHBHA V. MT MENDHA [REFERRED TO]
SAHU MADHO DAS VS. MUKAND RAM [REFERRED TO]
RAM CHARAN DAS VS. GIRIJA NANDINI DEVI [REFERRED TO]
MATURI PULLALAH VS. MATURI NARASIMHAM [REFERRED TO]
KALE VS. DEPUTY DIRECTOR OF CONSOLIDATION [REFERRED TO]
KALYANI VS. NARAYANAN [REFERRED TO]
LAKSHMI AMMAL VS. CHAKRAVAHTHI [REFERRED TO]
BOODIREDDY CHANDRAIAH VS. ARIGELA LAXMI [REFERRED TO]
NARENDRA KANTE VS. ANURADHA KANTE [REFERRED TO]
CHIEF CONTROLLING REVENUE AUTHORITY VS. SATYAWATI SOOD [REFERRED TO]
PRAKASH COTTON MILLS PRIVATE LIMITED VS. MUNICIPAL COMMISSIONER FOR GREATER BOMBAY [REFERRED TO]
SK. BHIKAN S/O SK. NOOR MOHD. VS. MEHAMOODABEE W/O SK. AFZAL [REFERRED TO]
UMA PANDEY & ANR VS. MUNNA PANDEY & ORS [REFERRED TO]
SHYAM NARAYAN PRASAD VS. KRISHNA PRASAD AND ORS. [REFERRED TO]
RAJENDRA LALITKUMAR AGRAWAL VS. RATNA ASHOK MURANJAN [REFERRED TO]
GURNAM SINGH (D) BY LRS. AND OTHERS VS. LEHNA SINGH (D) BY LRS [REFERRED TO]