(1.) Heard learned advocate Mr.A.A.Zabuawala, appearing for the petitioner.
(2.) The present application is filed under Article 227 of the Constitution of India, seeking the following relief:-
(3.) As far as possible, the parties will be referred to as per their original position.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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