REGENT COMPUTRONICS PVT. LTD.

Pradip Jayantilal Patel Appellant

V/S

Toshak Manubhai Patel Respondents

Referred Judgements :-

SAGIRABANU AJITBANU ANSARI AND OTHERS V/S. SAMINABANU AHMEDHUSEIN AND OTHERS [REFERRED TO]
SAMEER SURESH GUPTA TR PA HOLDER VS. RAHUL KUMAR AGARWAL [REFERRED TO]
MARIA MARGARIDA SEQUERIA FERNANDES VS. ERASMO JACK DE SEQUERIA DEAD THROUGH L RS [REFERRED TO]
STATE OF GUJARAT VS. ASHOKKUMAR LAVJIRAM JOSHI [REFERRED TO]
SUGANDHI (DEAD) BY L.RS. AND ORS. VS. P. RAJKUMAR [REFERRED TO]
GARMENT CRAFT VS. PRAKASH CHAND GOEL [REFERRED TO]
SRINIVAS RAGHAVENDRARAO DESAI (DEAD) VS. V. KUMAR VAMANRAO @ ALOK [REFERRED TO]

JUDGEMENT

(1.) Heard learned Advocate Mr. S. P. Majmudar for the petitioners - plaintiffs and learned Advocate Mr. A. R. Majmudar for respondent No.1 - defendant No.1.

(2.) The present writ application is filed under Article 227 of the Constitution of India, seeking the following reliefs:

(3.) As far as possible, the parties will be referred to as per their original positions before the Trial Court.

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PRADIP JAYANTILAL PATEL Vs. TOSHAK MANUBHAI PATEL

Referred Judgements :-

JUDGEMENT

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