LAWS(GJH)-2025-4-14

MINABEN DIPAKBHAI PATEL Vs. STATE OF GUJARAT

Decided On April 09, 2025
Minaben Dipakbhai Patel Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) RULE. Learned APP waives service of notice of Rule for and on behalf of the respondent No.1 - State of Gujarat.