(1.) Rule returnable forthwith. Learned AGP waives service of notice of Rule on behalf of respective respondents in the respective petitions.
(2.) The present lead petition i.e. Special Civil Application No. 10273 of 2016 is filed by the petitioners for seeking the following reliefs:
(3.) Brief facts as stated in the memo of the lead petitions are as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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