JAMUBHAI MAKANIYABHAI GAMIT Vs. UNION OF INDIA

JUDGEMENT

(1.) No-one has put in appearance to press the writ petition. Mr. Maulik J. Nanavati, learned advocate has put in appearnace on behalf of the Respondent No.4 - NHA.

(2.) Present petition has been filed with the following reliefs :-

(3.) In so far as the first relief claimed in the writ petition, ground No. A and C read as under:-