(1.) Rule returnable forthwith. Learned Advocate Mr. Parthiv A. Bhatt waives service of notice of Rule for the respondents.
(2.) With the consent of learned Advocates appearing for the respective parties, the matters is taken up for hearing.
(3.) Heard learned Advocate Mr. B. J. Trivedi for the petitioners and learned Advocate Mr. Parthiv A. Bhatt for the respondents.