REGENT COMPUTRONICS PVT. LTD.

P.N.Desai Appellant

V/S

STATE OF GUJARAT Respondents

Referred Judgements :-

STATE OF ANDHRA PRADESH VS. S SREE RAMA RAO [REFERRED TO]
SYED YAKOOB VS. K S RADHAKRISHNAN [REFERRED TO]
RAILWAY BOARD REPRESENTING THE UNION OF INDIA VS. NIRANJAN SINGH [REFERRED TO]
KESHAV CHANDRA JOSHI VS. UNION OF INDIA [REFERRED TO]
DIRECTOR LIFT IRRIGATION CORPORATION LIMITED VS. PRAVATKIRAN MOHANTY [REFERRED TO]
STATE OF BIHAR BALDEO PRASAD VS. AKHOURI SACHINDRA NATH:AKHOURI SACHINDRA NATH [REFERRED TO]
ASHOK KUMAR GUPTA VIDYASAGAR GUPTA VS. STATE OF UTTAR PRADESH [REFERRED TO]
JAGDISHLAL VS. STATE OF HARYANA [REFERRED TO]
AJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
UTTARANCHAL FOREST RANGERS ASSON VS. STATE OF U P [REFERRED TO]
UNION OF INDIA VS. P GUNASEKARAN [REFERRED TO]
AJAY KUMAR SHUKLA VS. ARVIND RAI [REFERRED TO]

JUDGEMENT

(1.) Special Civil Application No.17718 of 2011 is preferred by the petitioner with the following main prayers.

(2.) The brief facts, as per the petitioner, are epitomized as under.

(3.) Since the petitioner is same in both these petitions, the prayers made, contentions raised, averments made and submissions canvassed by the learned advocates for the respective parties are interwoven, both these petitions are heard and decided together by this Court today, with the consent of the learned advocates for the respective parties.

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P.N.DESAI Vs. STATE OF GUJARAT

Referred Judgements :-

JUDGEMENT

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