CHIRAGBHAI ARVINDBHAI DESAI Vs. HEIRS OF PUSHPABEN

Referred Judgements :-

UNNI AND ANR. VS. KUNCHI AMMA AND ORS. [REFERRED TO]
SHEO SHANKAR GIR VS. RAM SHEWAK CHOWDHRI AND ORS. [REFERRED TO]
A.R. ANTULAY VS. R.S. NAYAK [REFERRED TO]
JADAV PRABHATBHAI JETHABHAI AND OTHERS VS. PARMAR KARSANBHAI DHULABHAI AND OTHERS [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. SANJEEV BUILDERS PVT. LTD. AND ANOTHER [REFERRED TO]
L J LEACH AND CO LIMITED VS. JARDINE SKINNER AND CO [REFERRED TO]
STATE OF PUNJAB VS. GURDEV SINGH:ASHOK KUMAR [REFERRED TO]
RAMTI DEVI VS. UNION OF INDIA [REFERRED TO]
RADHIKA DEVI VS. BAJRANGI SINGH [REFERRED TO]
DILBOO VS. DHANRAJI DEAD [REFERRED TO]
RAGU THILAK D JOHN VS. RAYAPPAN [REFERRED TO]
T N ALLOY FOUNDRY COMPANY LIMITED VS. T N ELECTRICITY BOARD [REFERRED TO]
PANKAJA VS. YELLAPPA [REFERRED TO]
RAJESH KUMAR AGGARWAL VS. K K MODI [REFERRED TO]
PREM SINGH VS. BIRBAL [REFERRED TO]
STATE BANK OF HYDERABAD VS. TOWN MUNICIPAL COUNCIL [REFERRED TO]
SHIV GOPAL SAH ALIAS SHIV GOPAL SAHU VS. SITA RAM SARAUGI [REFERRED TO]
ASHUTOSH CHATURVEDI VS. PRANO DEVI ALIAS PARANI DEVI [REFERRED TO]
REVAJEETU BUILDERS AND DEVELOPERS VS. NARAYANASWAMY AND SONS [REFERRED TO]
MANSUKHLAL BACHUBHAI PARMAR VS. STATE OF GUJARAT [REFERRED TO]
MASHYAK GRIHNIRMAN SAHAKARI SANSTHA MARYADIT VS. USMAN HABIB DHUKA [REFERRED TO]
JEHAL TANTI VS. NAGESHWAR SINGH [REFERRED TO]
SAMEER SURESH GUPTA TR. PA HOLDER VS. RAHUL KUMAR AGARWAL [REFERRED TO]
M. REVANNA VS. ANJANAMMA (DEAD) BY LRS. AND OTHERS [REFERRED TO]
GARMENT CRAFT VS. PRAKASH CHAND GOEL [REFERRED TO]
BASAVARAJ VS. INDIRA [REFERRED TO]