(1.) This petition under Sec. 482 of Cr.P.C. seeks following reliefs in para 7:-
(2.) Brief facts of the case are as under :-
(3.) Heard learned Senior Advocate Mr.P.C.Kavina with learned advocate Mr.Vaibhav Vyas for the petitioner and learned APP Mr.Soham Joshi for the respondent State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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