GULABSINH DEVUSINH JHALA Vs. STATE OF GUJARAT

Referred Judgements :-

CHANDRAMA TEWARI V. UNION OF INDIA [REFERRED TO]
UCO BANK AND OTHERS V/S. KRISHNAKUMAR BHARADWAJ [REFERRED TO]
ASSOCIATED CEMENT COMPANIES LIMITED CHAIBASA CEMENT WORKS JHINKPANI VS. THEIR WORKMEN [REFERRED TO]
STATE OF ANDHRA PRADESH VS. S SREE RAMA RAO [REFERRED TO]
SYED YAKOOB VS. K S RADHAKRISHNAN [REFERRED TO]
RAILWAY BOARD REPRESENTING THE UNION OF INDIA VS. NIRANJAN SINGH [REFERRED TO]
A K KRAIPAK VS. UNION OF INDIA [REFERRED TO]
A K KRAIPAK VS. UNION OF INDIA [REFERRED TO]
KRISHNA CHANDRA TANDON VS. UNION OF INDIA [REFERRED TO]
STATE OF ANDHRA PRADESH VS. CHITRA VENKATA RAO [REFERRED TO]
CHAIRMAN BOARD OF MINING EXAMINATION AND CHIEF INSPECTOR OF MINES VS. RAMJEE [REFERRED TO]
STATE OF HARYANA VS. RATTAN SINGH [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
UNION OF INDIA VS. J AHMED [REFERRED TO]
SWADESHI COTTON MILLS NATIONAL TEXTILE CORPORATION UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
A K ROY THAN SINGH TYAGI DR VASANTKUMAR PANDIT VS. UNION OF INDIA [REFERRED TO]
LIBERTY OIL MILLS VS. UNION OF INDIA [REFERRED TO]
KAILASH CHANDER ASTHANA KAILASH CHANDER ASTHANA AMI CHAND RAM KUMAR PRAJAPATI VS. STATE OF UTTAR PRADESH [REFERRED TO]
UNION OF INDIA VS. MOHAMMAD RAMZAN KHAN [REFERRED TO]
MANAGING DIRECTOR ECIL HYDERABAD VS. B KARUNAKAR [REFERRED TO]
DISCIPLINARY AUTHORITY CUM REGIONAL MANAGER VS. NIKUNJA BIHARI PATNAIK [REFERRED TO]
UNION OF INDIA VS. G GANAYUTHAM [REFERRED TO]
UNION BANK OF INDIA VS. VISHWA MOHAN [REFERRED TO]
OM KUMAR VS. UNION OF INDIA [REFERRED TO]
SHER BAHADUR VS. UNION OF INDIA [REFERRED TO]
REGIONAL MANAGER U P S R T C ETAWAH VS. HOTI LAL [REFERRED TO]
SYNDICATE BANK VS. VENKATESH GURURAO KURATI [REFERRED TO]
STATE OF U P VS. SHEO SHANKER LAL SRIVASTAVA [REFERRED TO]
GENERAL SECRETARY SOUTH INDIAN CASHEW FACTORIES WORKERS UNION VS. MANAGING DIRECTOR KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD [REFERRED TO]
STATE BANK OF INDIA VS. RAMESH DINKAR PUNDE [REFERRED TO]
CANTONMENT EXECUTIVE OFFICER VS. VIJAY D WANI [REFERRED TO]
STATE OF MEGHALAYA VS. MEEKEN SINGH N MARAK [REFERRED TO]
UNION OF INDIA VS. PRAKASH KUMAR TANDON [REFERRED TO]
STATE OF U P VS. MAN MOHAN NATH SINHA [REFERRED TO]
STATE OF U P VS. SAROJ KUMAR SINHA [REFERRED TO]
SARV U P GRAMIN BANK VS. MANOJ KUMAR SINHA [REFERRED TO]
BURDWAN CENTRAL COOPERATIVE BANK LTD VS. ASIM CHATTERJEE [REFERRED TO]
LUCKNOW K.GRAMIN BANK VS. RAJENDRA SINGH [REFERRED TO]
U.P. STATE SUGAR CORPORATION VS. LAKSHMI SUGAR & OIL MILLS LTD [REFERRED TO]
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD VS. T.T. MURALI BABU [REFERRED TO]
UNION OF INDIA VS. P GUNASEKARAN [REFERRED TO]
Y.V.SHAH VS. STATE OF GUJARAT [REFERRED TO]
REGIONAL MANAGER, UCO BANK VS. KRISHNA KUMAR BHARDWAJ [REFERRED TO]
BHARTI AIRTEL LIMITED VS. A.S. RAGHAVENDRA [REFERRED TO]
STATE OF RAJASTHAN VS. BHUPENDRA SINGH [REFERRED TO]