LAWS(GJH)-2025-1-53

LATIGRES VITRIFIED PVT. LTD. Vs. STATE OF GUJARAT

Decided On January 08, 2025
Latigres Vitrified Pvt. Ltd. Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard Mr. Kamal Trivedi, learned Senior Advocate with Ms Manisha Lavkumar, learned Senior Advocate with Mr. Chintan Dave appearing for the Gujarat Pollution Control Board, Mr. Kamal Trivedi with Mr. Vinay Bairagra, learned Assistant Government Pleader for the Respondent State and Mr. Mihir Joshi, learned Senior Counsel with Mr.Shalin Mehta, learned Senior Counsel assisted by Mr.P. B. Khambhoja, learned advocate and Mr. K. K. Sharma, learned advocate for the respective parties.

(2.) This group of writ petitions have been filed praying for the reliefs as under:-

(3.) The facts leading to the filing of the present set of writ petitions have been noted by this Court in the interim order dtd. 6/8/2021, which is relevant to be extracted hereinunder:-