KULDEEP KUMAR CONTRACTORS Vs. UNION OF INDIA

JUDGEMENT

(1.) Learned advocate Mr. Akriti Gupta for learned advocate Mr. Dhurvin Dossani for the petitioner prays for leave to Join Deputy Commissioner of State Tax as party respondent No.4.

(2.) Permission as prayed for is granted.

(3.) Heard learned advocate Ms. Akriti Gupta for learned advocate Mr. Dhruvin Dossani for the petitioner and learned Assistant Government Pleader Ms. Shrunjal Shah for respondent No.3.