REGENT COMPUTRONICS PVT. LTD.

Madhuben Nathabhai Nakum Appellant

V/S

Bhavan Jerambhai Nakum Respondents

Referred Judgements :-

RAMESHBHAI RAMJIBHAI SORATHIYA & 1 OTHER (S) VS. DILIPBHAI KALYANJI PATEL & 4 OTHER (S) [REFERRED TO]
WANDER LIMITED VS. ANTOX INDIA PRIVATE LIMITED [REFERRED TO]
SHYAM SEL AND POWER LIMITED VS. SHYAM STEEL INDUSTRIES LIMITED [REFERRED TO]
MONSANTO TECHNOLOGY LLC VS. NUZIVEEDU SEEDS LTD [REFERRED TO]
NEON LABORATORIES LTD. VS. MEDICAL TECHNOLOGIES LTD. AND ORS. [REFERRED TO]
MOHD. MEHTAB KHAN VS. KHUSHNUMA IBRAHIM [REFERRED TO]

JUDGEMENT

(1.) The present Appeal From Order is filed under Order XLIII Rule 1 of the Civil Procedure Code, 1908 (hereinafter referred to as CPC ) by the original plaintiff of Special Civil Suit No.31 of 2024, pending before the Civil Judge, Senior Division, Jamnagar.

(2.) The parties will be referred to as per their original position before the trial court.

(3.) The short facts appear to be that:-

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MADHUBEN NATHABHAI NAKUM Vs. BHAVAN JERAMBHAI NAKUM

Referred Judgements :-

JUDGEMENT

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