ADDWRAP PACKAGING PVT. LTD. Vs. UNION OF INDIA

Referred Judgements :-

ATTORNEY- GENERAL FOR ONTARIO VS. RECIPROCAL INSURERS AND OTHERS [REFERRED TO]
ATTORNEY- GENERAL FOR ALBERIA VS. ATTORNEY- GENERAL FOR CANADA [REFERRED TO]
UNION OF INDIA V/S. S. SRINIVASAN [REFERRED TO]
JAVED VS. STATE OF HARYANA [REFERRED TO]
KESHAVAN MADHAVA MENON VS. STATE OF BOMBAY [REFERRED TO]
W.P.I.L. LTD. COMMISSIONER OF CENTRAL EXCISE,MEERUT,U.P. [REFERRED TO]
UNION OF INDIA VS. ZENITH SPINNERS [REFERRED TO]
FIBRE BOARDS PRIVATE LIMITED,BANGALORE VS. COMMISSIONER OF INCOME TAX,BANGALORE [REFERRED TO]
RALSON (INDIA) LTD. VS. COMMISSIONER OF CENTRAL EXCISE,CHANDIGARH [REFERRED TO]
M/S. SANCE LABORATORIES PRIVATE LIMITED AND OTHERS VS. UNION OF INDIA AND OTHERS [REFERRED TO]
K C GAJAPATI NARAYAN DEO VS. STATE OF ORISSA [REFERRED TO]
STATE OF BOMBAY VS. BOMBAY EDUCATION SOCIETY [REFERRED TO]
STATE OF PUNJAB VS. MANOHAR SINGH PRATAP SINGH [REFERRED TO]
BUDHAN CHOUDHRY VS. STATE OF BIHAR [REFERRED TO]
BHAIREBENDRA NARAYAN BHUP SM BEDA BALA DEBI VS. STATE OF ASSAM:STATE OF ASSAM [REFERRED TO]
GARIKAPATI VEERAYA VS. N SUBBIAH CHOUDHRY [REFERRED TO]
RAM KRISHNA DALMIA SHRIYANS PRASAD JAIN JAI DAYAL DALMIA VS. UNION OF INDIA [REFERRED TO]
V K CHINNASWAMY NAICKER VS. STATE OF MADRAS [REFERRED TO]
GULLAPALLI NAGESWARA RAO VS. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION [REFERRED TO]
SONAPUR TEA CO LIMITED MST MAZIRUNNESSA VS. DEPUTY COMMISSIONER AND COLLECTOR OF KAMRUP:DEPUTY COMMISSIONER AND COLLECTOR OF KAMRUP [REFERRED TO]
RAYALA CORPORATION PRIVATE LIMITED VS. DIRECTOR OF ENFORCEMENT NEW DELHI [REFERRED TO]
STATE OF ORISSA IN BOTH THE APPEALS STATE OF ORISSA IN BOTH THE APPEALS H R S MURTHY VS. M A TULLOCH AND CO :MISRILAL JAIN:M A TULLOCH AND CO [REFERRED TO]
STATE OF KERALA VS. K M CHARIA ABDULLA AND CO [REFERRED TO]
SALES TAX OFFICER PONKUNNAM VS. K I ABRAHAM [REFERRED TO]
STATE OF KERALA VS. HAJI K HAJI K KUTTY NAHA [REFERRED TO]
BIMAL CHANDRA BANERJEE JAGANNATH PRASAD VS. STATE OF MADHYA PRADESH:STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF MYSORE VS. MALLICK HASHIM AND CO [REFERRED TO]
E P ROYAPPA VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF GUJARAT VS. AMBICA MILLS LTD [REFERRED TO]
SUKHDEV SINGH THE OIL AND NATURAL GAS COMMISSION THE L 1 C LIMITED THE INDUSTRIAL FINANCE CORPN EMPLOYEES ASSOCIATION VS. BHAGATRAM SARDAR SINGH RAGHUVANSHI:THE ASSOCIATION OF CLASS II OFFICERS 0 N G C:SHYAM LAL SHARMA:THE INDUSTRIAL FINANCE CORPN [REFERRED TO]
PASUPULETI VENKATESWARLU VS. MOTOR AND GENERAL TRADERS [REFERRED TO]
R S JOSHI SALES TAX OFFICER GUJARAT J S JOSHI SALES TAX OFFICER GUJARAT VS. AJIT MILLS LTD:IDAR TALUKA SAHAKARI [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
P N KAUSHAL LAXMI NARAIN SHAM LAL VS. UNION OF INDIA [REFERRED TO]
STATE OF KERALA SPECIAL TAHSILDAR LAND ACQUISITION TOWN PLANNING TRUST VS. T M PETER:COCHIN TOWN PLANNING TRUST [REFERRED TO]
R K GARG R K KARANJIA MADHU MEHTA P K SOI S S BEDI VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED TO]
STATE OF KARNATAKA VS. H GANESH KAMATH [REFERRED TO]
AJOY KUMAR BANERJEE UMED SINGH VS. UNION OF INDIA [REFERRED TO]
STATE OF MAHARASHTRA MUNICIPAL CORPORATION OF GREATER BOMBAY MUNICIPAL CORPORATION OF GREATER BOMBAY VS. KAMAL SUKUMAR DURGULE:SHRI RAM SHIROMAN KAWALESHWAR:SAIFUDDIN FIDAHUSEIN RETIWALA [REFERRED TO]
STATE OF MADHYA PRADESH VS. NANDLAL JAISWAL [REFERRED TO]
GENERAL OFFICER COMMANDING IN CHIEF VS. SUBHASH CHANDRA YADAV [REFERRED TO]
GENERAL OFFICER COMMANDING IN CHIEF VS. SUBHASH CHANDRA YADAV [REFERRED TO]
STATE OF UTTAR PRADESH VS. RENUSAGAR POWER CO [REFERRED TO]
MAJATI SUBBARAO VS. P V K KRISHNA RAO [REFERRED TO]
SITARAM SUGAR COMPANY LIMITED U P STATE SUGAR CORPORATION LIMITED VS. UNION OF INDIA [REFERRED TO]
ASHOK KUMAR ALIAS GOLU VS. UNION OF INDIA [REFERRED TO]
ORISSA CEMENT LIMITED TATA IRON AND STEEL CO LIMITED TATA IRON AND STEEL CO LIMITED STATE OF ORISSA ORIENT PAPER AND INDUSTRIES LIMITED ORIENT PAPER AND INDUSTRIES LIMITED STATE OF MADHYA PRADESH VS. STATE OF ORISSA:STATE OF BIHAR:ORIENT PAPER AND INDUSTRIES LTD:STATE OF ORISSA:HIRALAL RAMESHWAR PRASAD [REFERRED TO]
GODREJAND BOYCE MFG CO PRIVATE LIMITED VS. COMMISSIONER OF SALES TAX [REFERRED TO]
KARTAR SINGH KRIPA SHANKAR RAI VS. STATE OF PUNJAB [REFERRED TO]
LOHARA STEEL INDUSTRIES LIMITED VS. STATE OF ANDHRA PRADESH [REFERRED TO]
ALLIED MOTORS PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX DELHI [REFERRED TO]
STATE OF BIHAR VS. SUPRABHAT STEEL LIMITED:ADITYAPUR ROLLING MILLS:CASTRON TECHNOLOGIES LIMITED [REFERRED TO]
MATHEW M THOMAS VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
PAPER PRODUCTS LIMITED VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
K DAMODARASAMY NAIDU VS. STATE OF TAMIL NADU [REFERRED TO]
MATHURAM AGRAWAL VS. STATE OF MADHYA PRADESH [REFERRED TO]
KOLHAPUR CANESUGAR WORKS LIMITED VS. UNION OF INDIA [REFERRED TO]
KUNJ BEHARI LAL BUTAIL VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
ADDITIONAL DISTRICT MAGISTRATE REV DELHI ADMN VS. SIRI RAM [REFERRED TO]
KUBHAYAMMED VS. STATE OF KERALA [REFERRED TO]
OM KUMAR VS. UNION OF INDIA [REFERRED TO]
GENERAL FINANCE COMPANY VS. ASSISTANT COMMISSIONER OF INCOME TAX PUNJAB [REFERRED TO]
DIGVIJAY CEMENT COMPANY LIMITED VS. UNION OF INDIA [REFERRED TO]
ST JOHNS TEACHERS TRANING INSTITURTE VS. REGIONAL DIRECTOR NATIONAL COUNCIL FOR TEACHER EDUCATION [REFERRED TO]
SANKAR RAM AND COMPANY VS. KASI NAICHER [REFERRED TO]
UNION OF INDIA VS. WEST COAST PAPER MILLS LTD [REFERRED TO]
ZILE SINGH VS. STATE OF HARYANA [REFERRED TO]
INDIA AGENCIES REGD BANGALORE VS. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES BANGALORE [REFERRED TO]
GAMMON INDIA LTD VS. SPL CHIEF SECRETARY [REFERRED TO]
MOHAN RAJ VS. DIMBESWARI SAIKIA [REFERRED TO]
STATE OF KERALA VS. UNNI [REFERRED TO]
STATE OF U P VS. DEEPAK FERTILIZERS AND PETROCHEMICAL CORPORATION LTD [REFERRED TO]
AASHIRWAD FILMS VS. UNION OF INDIA [REFERRED TO]
COMMNR OF INCOME TAX I AHMEDABAD VS. GOLD COIN HEALTH FOOD PVT LTD [REFERRED TO]
GLOBAL ENERGY LTD VS. CENTRAL ELECTRICITY REGULATORY COMMISSION [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ALOM EXTRUSIONS LIMITED [REFERRED TO]
UNION OF INDIA VS. NITDIP TEXTILE PROCESSORS PVT LTD [REFERRED TO]
STATE OF M P VS. RAKESH KOHLI [REFERRED TO]
ZENITH SPINNERS ZENITH EXPORT THRO UMESH L KHANDELWAL VS. UNION OF INDIA [REFERRED TO]
STATE OF MADHYA PRADESH VS. HIRALAL SUTWALA [REFERRED TO]
GUJARAT PARAFFINS PVT LTD VS. UNION OF INDIA [REFERRED TO]
RECKITT BENCKISER VS. UNION OF INDIA [REFERRED TO]
SHREYA SINGHAL VS. UNION OF INDIA (UOI) [REFERRED TO]
JAYAM & CO. VS. ASSISTANT COMNMISSIONER [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ESSAR TELEHOLDING LTD.MANAGER [REFERRED TO]
COMMISSIONER OF INCOME TAX KOLKATA XII VS. M/S CALCUTTA EXPORT COMPANY [REFERRED TO]
THE STATE OF KARNATAKA VS. M/S. M.K. AGRO TECH PVT. LTD. [REFERRED TO]
SHREE RENUKA SUGARS LTD. VS. UNION OF INDIA [REFERRED TO]
JUSTICE K. S. PUTTASWAMY (RETD) VS. UNION OF INDIA [REFERRED TO]
MESSRS MAXIM TUBES COMPANY PVT LTD VS. UNION OF INDIA : 2018 [REFERRED TO]
KERALA STATE BEVERAGES (M AND M) CORPORATION LIMITED VS. P. P. SURESH [REFERRED TO]
DEPUTY COMMISSIONER OF INCOME TAX VS. PEPSI FOODS LTD. (NOW PEPSICO INDIA HOLDINGS PVT. LTD.) [REFERRED TO]
UNION OF INDIA VS. VKC FOOTSTEPS INDIA PVT LTD [REFERRED TO]
UNIVERSITY OF KERALA VS. MERLIN J.N [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. THOMAS JOSEPH ALIAS THOMAS M. J. [REFERRED TO]
UNION OF INDIA VS. COSMO FILMS LIMITED [REFERRED TO]