(1.) Rule. Learned AGP Mr.Sahil Trivedi waives service of Rule on behalf of respondent Nos.1 & 2. Learned advocate Mr.Harshesh Kakkad waives service of Rule on behalf of respondent No.3 and learned advocate Mr.Mehul Sharma waives service of Rule on behalf of respondent No.4.
(2.) Facts, referred in the petition, are as under: -
(3.) Heard learned advocate Mr.P.S.Champaneri for the petitioners, learned Assistant Government Pleader Mr.Sahil Trivedi for respondent Nos.1 & 2, learned advocate Mr.Harshesh Kakkad for respondent No.3 and learned advocate Mr.Mehul Sharma for respondent No.4.