LAWS(GJH)-2025-11-142

ALPESHKUMAR KIRTIBHAI RAVAL Vs. STATE OF GUJARAT

Decided On November 03, 2025
Alpeshkumar Kirtibhai Raval Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) In paragraph 18 of the present petition, the petitioner has prayed for the following reliefs:-

(2.) Brief facts of the case are as under:-