PATEL HARDASBHAI DANABHAI Vs. STATE OF GUJARAT

Referred Judgements :-

BABULAL NAGAR AND ORS. VS. SHREE SYNTHETICS LIMITED AND ORS. [REFERRED TO]
STATE OF GUJARAT AND ANR. VS. HON BLE MR. JUSTICE R.A. MEHTA (RETD.) AND ORS. [REFERRED TO]
JYOTI BASU VS. DEBI GHOSAL [REFERRED TO]
GUJARAT UNIVERSITY VS. N U RAJGURU [REFERRED TO]
ELECTION COMMISSION OF INDIA VS. ASHOK KUMAR [REFERRED TO]
SANT SADGURU JANARDAN SWAMI MOINGIRI MAHARAJ SAHAKARI DUGDHA UTPADAK SANSTHA VS. STATE OF MAHARASHTRA [REFERRED TO]
MANDA JAGANATH VS. K S RATHNAM [REFERRED TO]
JAYRAJBHAI JAYANTIBHAI PATEL VS. ANILBHAI JAYANTIBHAI PATEL [REFERRED TO]
MEHSANA DISTRICT CO OPERATIVE SALES AND PURCHASE UNION LIMITED VS. STATE OF GUJARAT [REFERRED TO]
DOLATBHAI PRABHUBHAI DUMANIYA VS. DIRECTOR AGRICULTURAL MARKETING AND RURAL FINANCE [REFERRED TO]
CHANDRAKANT MANIBHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
KALUBHAI ISHARBHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
BHESAVAHI GROUP VIVIDH KARYAKARI SEVA SAHAKARI MANDALI LIMITED VS. STATE OF GUJARAT AND OTHERS [REFERRED TO]
BHESAVAHI GROUP VIVIDH KARYAKARI SEVA SAHAKARI MANDALI LIMITED VS. STATE OF GUJARAT [REFERRED TO]
PRADEEP KUMAR SONTHALIA VS. DHIRAJ PRASAD SAHU @ DHIRAJ SAHU AND ANOTHER [REFERRED TO]
CHANCHPUR ARTHSAM SEVA SAHAKARI MANDALI LIMITED VS. STATE OF GUJARAT [REFERRED TO]