REGENT COMPUTRONICS PVT. LTD.

Gokaldas Trading Co. Appellant

V/S

REGIONAL DIRECTOR Respondents

Referred Judgements :-

GUJARAT ELECTRICITY BOARD V/S. STATE OF GUJARAT [REFERRED TO]
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCORPORATION VS. RAM CHANDER [REFERRED TO]
G L HOTELS LIMITED RITZ PRIVATE LIMITED EASTERN INTERNATIONAL HOTELS LIMITED VS. T C SARIN:V SHIVRAMAN:EMPLOYEES STATE INSURANCE [REFERRED TO]
HOTEL NEW NALANDA VS. REGIONAL DIRECTOR E S I CORPORATION [REFERRED TO]
REGIONAL DIRECTOR EMPLOYEE STATE INSURANCE CORPORATION VS. SEROFIE BERNARD VAZ [REFERRED TO]
RITZ HOTEL VS. E.S.I.C. [REFERRED TO]
RITZ HOTEL VS. E.S.I.C. [REFERRED TO]
EMPLOYEES STATE INSURANCE CORPORATION VS. SHRI NASIK PANCHAVATI PANJARAPOLE [REFERRED TO]
POONA INDUSTRIAL HOTEL LTD VS. I C SARIN [REFERRED TO]

JUDGEMENT

(1.) Present appeal is filed by the original applicant against the judgment and order dated 18.10.1994 passed by the Employees State Insurance Court, Ahmedabad ("the ESI Court" for short) in ESI Application No. 50 of 1991, by which, the ESI Court has dismissed the application of the present appellant.

(2.) Brief facts of the present case are as under:

(3.) Heard learned advocate Mr.Dipen Desai for the appellant and learned advocate Mr. Hemant S. Shah for the respondent-Corporation.

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GOKALDAS TRADING CO. Vs. REGIONAL DIRECTOR

Referred Judgements :-

JUDGEMENT

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