LAWS(GJH)-2015-1-149

LIMBABHAI ISHWARBHAI Vs. STATE OF GUJARAT

Decided On January 07, 2015
Limbabhai Ishwarbhai Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard Mr.Shital R. Patel, learned counsel for the petitioners and Mr.Manan Mehta, learned Assistant Government Pleader for the respondents.

(2.) Rule. Learned AGP waives service of Rule on behalf of the respondents.

(3.) Considering the issue involved in this petition and with consent of learned counsel for the respective parties, the petition is taken up for its final disposal forthwith.