TALAJA MUNICIPALITY Vs. VELJI PREMJI VAGHELA

JUDGEMENT

(1.) Draft amendment granted.

(2.) All appeals are admitted. Mr. Rajesh P. Mankad appears for respondent in Letters Patent Appeal No.1464/15, 1465/15, 1466/15 and 1467/15 and he also appears for Mr Mukesh Rathod in LPA No.1463/15 and waives notice of admission.

(3.) With the consent of the learned advocates appearing for both the sides, the appeals are finally heard today.