KHIMJIBHAI SANABHAI PARMAR Vs. SEVALIA CEMENT WORKS

Referred Judgements :-

SOUTHERN INDUSTRIAL POLYMERS PVT. LIMITED V. AMAR FORMULATORS AND ELECTRONICS P. LIMITED [REFERRED TO]
STATE OF ORISSA VS. BINAPAIRI DEI [REFERRED TO]
A K KRAIPAK VS. UNION OF INDIA [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
NATIONAL TEXTILE WORKERS UNION VS. P R RAMAKRISHNAN [REFERRED TO]
A R ANTULAY VS. R S NAYAK [REFERRED TO]
TEXTILE LABOUR ASSOCIATION VS. OFFICIAL LIQUIDATOR [REFERRED TO]
KAPRA MAZDOOR EKTA UNION V. MANAGEMENT OF BIRLA COTTON SPINNING AND WEAVING MILLS LTD. AND OTHERS [REFERRED TO]
VENTURE GLOBAL ENGINEERING VS. SATYAM COMPUTER SERVICES LTD [REFERRED TO]
MANTOO SARKAR VS. ORIENTAL INSURANCE CO LTD [REFERRED TO]
VIJAY INDUSTRIES VS. NATL TECHNOLOGIES LIMITED [REFERRED TO]
SARUP SINGH VS. UNION OF INDIA [REFERRED TO]
SAIJPUR BOGHA NAGAR PALIKA OCTROI KARMACHARI MANDAL VS. AHMEDABAD MUNICIPAL CORPORATION [REFERRED TO]
BABUBHAI RANCHHODBHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
G E LIGHTING INDIA LIMITED VS. STATE OF GUJARAT [REFERRED TO]
KHANDELWAL TUBE MILL KAMGAR SANGH VS. GOVERNMENT OF MAHARASHTRA [REFERRED TO]