Home
About Us
Support
Browse Database
Contact Us
LOGIN
LAWS(GJH)-2015-11-85
IMRANBHAI JAHIDBHAI SAMA Vs. STATE OF GUJARAT
Decided On November 23, 2015
Imranbhai Jahidbhai Sama
Appellant
V/S
STATE OF GUJARAT
Respondents
Referred Judgements :-
ANIL DEY VS. STATE OF WEST BENGAL
[REFERRED TO]
ANGOORI DEVI FOR RAM RATAN VS. UNION OF INDIA
[REFERRED TO]
PIYUSH KANTILAL MEHTA VS. COMMISSIONER OF POLICE AHMEDABAD CITY
[REFERRED TO]
DARPAN KUMAR SHARMA VS. STATE OF TAMIL NADU
[REFERRED TO]
JUDGEMENT
(1.) XXX XXX XXX
(2.) XXX XXX XXX
(3.) XXX XXX XXX
Click here to view full judgment.